Sections | Particulars |
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Chapter XII | Of Offences Relating To Coin And Government Stamps |
246 | Fraudulently or dishonestly diminishing weight or altering composition of coin |
Description | Whoever fraudulently or dishonestly performs on any coin any operation which diminishes the weight or alters the composition of that coin, shall be punished with imprisonment of either description for a term which may extend to three years, and shall also be liable to fine. Explanation- A person who scoops out part of the coin and puts anything else into the cavity alters the composition of that coin. |
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